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[Cites 0, Cited by 0] [Section 132B(2)] [Section 132B] [Entire Act]

State of Maharashtra - Subsection

Section 132B(2)(a) in The Maharashtra Village Panchayats Act, 1959

(a)the amount credited to and outstanding in the Village Employment Fund, on the date of commencement of the Bombay Village panchayats (Amendment) Act, 1996;