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State of Gujarat - Section

Section 7 in Gujarat Wild Animals and Wild Birds Protection Act, 1963

7. Duties of State Wild Life Advisory Board.- It shall be the duty of the State Wild Life Advisory Board to advise the State Government-

(1), in the selection of areas to be declared as game sanctuaries;
(2)in ??? the policy in granting licences and permits under this Act and administration of Game Sanctuaries;
(3)in the matter of framing rules under section 49; and
(4)on any other matter connected with the preservation and protection of animals and birds which may be referred to it by the State Government.