Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 037 in West Bengal Apartment Ownership Bye-laws, 1974

037.

Notification No. 1505-HIV, dated 23rd November, 1974.—In exercise of the power conferred by sub-section (1) of section 13 of the West Bengal Apartment Ownership Act, 1972 (West Bengal Act No. 16 of 1972), the Competent Authority hereby makes, with the prior approval of the State Government, the following bye-laws, namely: