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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(b) in Ministry Of Industry, Khadi And Village Industries Commission Group `A' And Group `B' Posts Recruitment Rules, 1998

(b)who, having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for appointment to the post.