Madhya Pradesh High Court
Annu @ Anwar vs The State Of Madhya Pradesh on 11 June, 2021
Author: Anjuli Palo
Bench: Anjuli Palo
1 MCRC-27280-2021 The High Court Of Madhya Pradesh MCRC-27280-2021 (ANNU @ ANWAR Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 11-06-2021 Heard through Video Conferencing. Parties through their counsel. Case diary is not available. Shri Anoop Sonkar, learned Panel Lawyer prays for time to produce the case diary.
Let case diary be made available positively on the next date of hearing. List in the next week.
(SMT. ANJULI PALO)
JUDGE
Prar
Signature
SAN Not
Verified
Digitally signed by
PRARTHANA
SURYAVANSHI
Date: 2021.06.11
17:11:18 IST