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[Cites 0, Cited by 0] [Section 230(2)] [Section 230] [Entire Act]

State of West Bengal - Subsection

Section 230(2)(a) in The Chandernagore Municipal Corporation Act, 1990

(a)sinking of tube-wells inside a bustee including laying of water-pipe lines, installation of overhead reservoirs and other appurtenances necessary to maintain flushing for privies and sewers;