Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 299] [Entire Act] State of Haryana - Subsection Section 299(1) in Punjab Jail Manual (1)A warder or an ex-military officer specially appointed for the purpose shall be constantly on duty, as gate-keeper, at the main gate of every jail, between the hours of opening the jail in the morning and closing it at night.
