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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Mysore State - Subsection

Section 2(c) in The Mysore High Court (Extension Of Jurisdiction To Coorg) Act, 1952

(c)proceeding in relation to Coorg" means any appeal or other proceeding from, or in respect of, any judgment, decree or order of any Court or tribunal within the State of Coorg.