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[Cites 0, Cited by 0] [Section 331] [Entire Act]

Union of India - Subsection

Section 331(1) in Rules of Procedure and Conduct of Business in Lok Sabha

(1)The recommendations of the Committee shall be laid on the Table and within a period of seven days, beginning with the day on which they are so laid, any member may give notice of any amendment to such recommendations.