16. [ Powers and duties of officer etc.- [Substituted by Act 5 of 1952, s.11, for the original section.]
Subject to the provisions of this Act, the powers and duties of the officers of the University, the terms for which they shall hold a office and the filling of casual vacancies in such offices shall be é provided for by the Statutes.] [Substituted by Act 5 of 1952, s.3, for original cls.(a) and (h). ]Authorities Of The University
