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State of Sikkim - Section

Section 71 in Sikkim Panchayat Act, 1993

71. Joint execution of schemes by two or more Zilla Panchayats.

- The Zilla Panchayat of two or more adjacent districts may jointly undertake and execute at common cost any development schemes or project on such terms and condition s and may be agreed upon, and in case of any difference as to the interpretation of such terms by two or more and conditions the matter shall be referred to the State Government whose decision Zilla Panchayat. be final.