Section 102(2)(iii) in The Punjab Motor Vehicles Rules, 1989

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State of Punjab - Subsection

Section 102(2)(iii) in The Punjab Motor Vehicles Rules, 1989

(iii)carry animals on the basis of floor space in the vehicle in accordance with the scale of floor space given below against each category of animals :-

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State of Punjab - Subsection

Section 102(2)(iii) in The Punjab Motor Vehicles Rules, 1989