Rajasthan High Court - Jaipur
Suman Bai D/O Shri Johri Mal W/O Shri ... vs State Of Rajasthan Through Secretary, ... on 19 September, 2018
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 19160/2018
Smt. Bimla D/o Shri Ramautar, W/o - Shri Hansraj
----Petitioner
Versus
The State Of Rajasthan
----Respondent
Connected With
1. S.B. Civil Writs No. 19888/2018
2. S.B. Civil Writs No. 19884/2018
3. S.B. Civil Writs No. 19570/2018
4. S.B. Civil Writs No. 20022/2018
5. S.B. Civil Writs No. 19244/2018
6. S.B. Civil Writs No. 19998/2018
7. S.B. Civil Writs No. 19870/2018
8. S.B. Civil Writs No. 19877/2018
9. S.B. Civil Writs No. 20032/2018
10. S.B. Civil Writs No. 12924/2018
11. S.B. Civil Writs No. 18821/2018
12. S.B. Civil Writs No. 18575/2018
13. S.B. Civil Writs No. 17019/2018
14. S.B. Civil Writs No. 18826/2018
15. S.B. Civil Writs No. 18863/2018
16. S.B. Civil Writs No. 18886/2018
17. S.B. Civil Writs No. 18950/2018
18. S.B. Civil Writs No. 19023/2018
19. S.B. Civil Writs No. 19032/2018
20. S.B. Civil Writs No. 19064/2018
21. S.B. Civil Writs No. 15009/2018
22. S.B. Civil Writs No. 19092/2018
23. S.B. Civil Writs No. 19365/2018
24. S.B. Civil Writs No. 19470/2018
25. S.B. Civil Writs No. 19551/2018
26. S.B. Civil Writs No. 19890/2018
27. S.B. Civil Writs No. 20251/2018
28. S.B. Civil Writs No. 20568/2018
29. S.B. Civil Writs No. 20633/2018 (2 of 3) [CW-19160/2018]
30. S.B. Civil Writs No. 19506/2018
31. S.B. Civil Writs No. 19471/2018
32. S.B. Civil Writs No. 19501/2018
33. S.B. Civil Writs No. 20095/2018
34. S.B. Civil Writs No. 8684/2018
35. S.B. Civil Writs No. 18769/2018
36. S.B. Civil Writs No. 19621/2018
37. S.B. Civil Writs No. 15168/2018
38. S.B. Civil Writs No. 18875/2018
39. S.B. Civil Writs No. 19016/2018
40. S.B. Civil Writs No. 19036/2018
41. S.B. Civil Writs No. 19187/2018
42. S.B. Civil Writs No. 19311/2018
43. S.B. Civil Writs No. 19449/2018
44. S.B. Civil Writs No. 19790/2018
45. S.B. Civil Writs No. 20379/2018
46. S.B. Civil Writs No. 20600/2018
47. S.B. Civil Writs No. 20671/2018
48. S.B. Civil Writs No. 20823/2018
49. S.B. Civil Writs No. 19865/2018
50. S.B. Civil Writs No. 20372/2018
51. S.B. Civil Writs No. 20489/2018
52. S.B. Civil Writs No. 20610/2018
53. S.B. Civil Writs No. 20212/2018
54. S.B. Civil Writs No. 19166/2018
55. S.B. Civil Writs No. 19703/2018
56. S.B. Civil Writs No. 20664/2018
57. S.B. Civil Writs No. 20809/2018
58. S.B. Civil Writs No. 19384/2018
59. S.B. Civil Writs No. 19710/2018
60. S.B. Civil Writs No. 20147/2018
61. S.B. Civil Writs No. 20419/2018
62. S.B. Civil Writs No. 20588/2018
63. S.B. Civil Writs No. 19988/2018
64. S.B. Civil Writs No. 20076/2018
65. S.B. Civil Writs No. 19188/2018
66. S.B. Civil Writs No. 17588/2018 (3 of 3) [CW-19160/2018]
67. S.B. Civil Writs No. 19280/2018
68. S.B. Civil Writs No. 19602/2018
69. S.B. Civil Writs No. 19873/2018 For Petitioner(s) : Mr. Tarun Kumar Mishra, Adv. Mr. Ved Prakash Saini, Adv. Mr. Pradeep Kalwania, Adv. Mr. Kamal Kant Sharma, Adv.
For Respondent(s) : Mr. J.M. Saxena, Addl. Advocate General.
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 19/09/2018 List on 26.09.2018 along with SBCWP Nos.21085/2018, 21515/2018, 21522/2018, 20944/2018, 20976/2018, 21113/2018, 21186/2018, 21507/2018 & 21511/2018.
(ASHOK KUMAR GAUR),J A.Kumar/318-388 Powered by TCPDF (www.tcpdf.org)