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State of Maharashtra - Section

Section 69 in Maharashtra Industrial Development Act, 1961

69. Amendment of Schedule I to Bombay LII of 1956.

- In the Bombay Legislature Members (Removal of Disqualifications) Act, 1956, in Schedule, I after entry 10, the following entry shall be inserted, namely:-"10A. The office of a member of the Maharashtra Industrial Development Corporation nominated under clause (b), (c) or (d) of sub-section (1) of section 4 of the Maharashtra Industrial Development Act, 1961, by reason only of his holding such office." [[Entry 10A, as amended by Maharashtra 44 of 1981, reads as under:-'10A. The office of a member of the Maharashtra Industrial. Development Corporation nominated under clause (d), (e), (f), (g) or (h) in section 4 of the Maharashtra Industrial Development Act, 1961, by reason only of his holding such office'.]]NotificationsG. N., I., E. & L. D., No. IDA. 1076/(737)/IND-14, dated 10th September, 1976 (M. G., Part IV-B, Pages 1140) - In exercise of the powers conferred by sub-section (2) of section 1 of the Maharashtra Industrial Development (Amendment) Act; 1974 (Maharashtra XVIII of 1975), the Government of Maharashtra hereby appoints the 15th September 1976, to be the day on which the Act shall come into force.G. N., I., E, & L. D., No. IDC. 2177/139769(1291)-IND-14, dated 18th November, 1977 (M. G., 1978, Part IV-B, Pages 123) - In exercise of the powers conferred by sub-section (3) of section 1 of the Maharashtra Industrial Development Act, 1961 (Maharashtra III of 1962), the Government of Maharashtra hereby appoints .3rd March 1978 to be the date from which Chapter VI of the said Act shall take effect in the area mentioned in the schedule annexed hereto and declares the said Area as industrial Area under clause (g) of section 2-A of the said Act.The said area is more clearly defined in red in the maps deposited in the offices of the Chief Executive Officer, Maharashtra Industrial Development Corporation, Bombay 400 093 and the Sub-Divisional Officer, Karveer Division, Karveer, district Kolhapur and is bounded by the areas as indicated in the said schedule.