Patna High Court - Orders
Robin Kumar @ Robin Singh vs The State Of Bihar on 4 September, 2013
Author: Jayanandan Singh
Bench: Jayanandan Singh
Patna High Court Cr.Misc. No.35896 of 2012 (3) dt.04-09-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.35896 of 2012
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Robin Kumar @ Robin Singh S/O Shri Birendra Kumar Singh R/O Vill-
Bajit Pur, P.S.-Triveniganj, Distt-Supaul, At Present Residing In The House
Of Manoj Singh, Khatri Lane Gurhatta, P.S.-Khajekala, Distt-Patna
.... .... Petitioner/s
Versus
The State Of Bihar
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.
For the Opposite Party/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE JAYANANDAN SINGH
ORAL ORDER
3 04-09-2013Pursuant to the order dated 12.9.2012, report dated 29.10.2012 from the learned Additional District & Sessions Judge- V, Patna City, is available on record at flag 'A'. From a perusal of the report it appears that at that point of time the case was pending in his court at the stage of defence argument and the court estimated that the case was likely to be concluded by December 2012.
Today no one appears for the petitioner. It appears that the case must have been concluded by now on account of which learned counsel for the petitioner has stopped taking interest in the matter.
This application is dismissed.
(Jayanandan Singh, J) mrl