Madhya Pradesh High Court
Ramakant vs Shashikant on 6 January, 2015
W.P.No.20204/2014 M Shri Sameer Seth, learned counsel for the petitioner. Learned counsel for the petitioner to place on record the compromise decree executed in between the parties within this week.
List in the next week. (K. K.Trivedi) Judge A.Praj.