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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(1)(e) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(e)two representatives of the Heads of the University departments, Heads of conducted institutions and Heads of University Schools, to be nominated by the Vice-Chancellor by rotation according to seniority;