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Bombay High Court

Novex Communications Private Limited vs Oxford Golf And Resorts Private Limited ... on 21 August, 2023

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                            Board Sr.No.:-1

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 264 OF 2022

         Novex Communications Pvt Ltd               ....PETITIONER
                    V/S
         Trade Wings Hotesl Limited               ....RESPONDENT

WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 278 OF 2018 Novex Communication Private Limited ....PETITIONER V/S Gulraj Hotels Pvt. Ltd. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 281 OF 2018 Novex Communication Pvt. Ltd. ....PETITIONER V/S Gautam Hospitality Pvt. Ltd. ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 304 OF 2018 Gulraj Hotels Pvt Ltd ....PETITIONER V/S Novex Communications Pvt Ltd ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 332 OF 2021 Page 1/6 ::: Uploaded on - 22/08/2023 ::: Downloaded on - 23/08/2023 03:22:12 ::: Novex Communications Private Limited ....PETITIONER V/S Oxford Golf And Resorts Private Limited And....RESPONDENT Anr WITH INTERIM APPLICATION LODGING NO. 12155 OF 2023 Novex Communications Private Limited ....PETITIONER V/S L And T Metro Rail Hyderabad Limited ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 21044 OF 2021 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 332 OF 2021 Novex Communications Private Limited ....PETITIONER V/S Oxford Golf And Resorts Private Limited And....RESPONDENT Anr WITH INTERIM APPLICATION LODGING NO. 5992 OF 2023 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 5500 OF 2023 Novex Communications Private Limited ....PETITIONER V/S Nilamber Infratech Llp ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS LODGING NO. 39861 OF 2022 Page 2/6 ::: Uploaded on - 22/08/2023 ::: Downloaded on - 23/08/2023 03:22:12 ::: Novex Communications Private Limted ....PETITIONER V/S Ramani Hotels Limited ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 5417 OF 2021 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 332 OF 2021 Novex Communications Private Limited ....PETITIONER V/S Oxford Golf And Resorts Private Limited And....RESPONDENT Anr WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 267 OF 2022 Novex Communications Pvt Ltd ....PETITIONER V/S Goan Recreation Clubs Pvt Ltd ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS LODGING NO. 3544 OF 2023 Novex Communications Private Limited ....PETITIONER V/S Rhythm Hospitality Private Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS LODGING NO. 39541 OF 2022 Novex Communications Private Limited ....PETITIONER V/S Page 3/6 ::: Uploaded on - 22/08/2023 ::: Downloaded on - 23/08/2023 03:22:12 ::: Kpercept Limited ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS LODGING NO. 12106 OF 2023 Novex Communications Private Limited ....PETITIONER V/S L And T Metro Rail Hyderabad Limited ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 5368 OF 2021 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 264 OF 2022 Novex Communications Pvt Ltd ....PETITIONER V/S Trade Wings Hotesl Limited ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 21046 OF 2021 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 264 OF 2022 Novex Communications Pvt Ltd ....PETITIONER V/S Trade Wings Hotesl Limited ....RESPONDENT Mr. Vinod Bhagat, Mr. Shipra Yamalkar for Defendant Adv. Dakshata Sawant i/b Dewani Associates Adv. For Defendant No. 10 Mr. Rashmin Khandekar, Mr. Apurva Manvani, Mr. Ali Antulay Page 4/6 ::: Uploaded on - 22/08/2023 ::: Downloaded on - 23/08/2023 03:22:12 ::: a/w Mr. Kunal Parekh and Ms. Nirali Atha i/b Dua Associates for Petitioner COMIP/264/2022 with IA(L)/5368/2021 Mr. Rashmin Khandekar, Mr. Apurva Manvani a/w Mr. Kunal Parekh & Ms. Nirali Atha i/b Dua Associates for Petitioner COMIP(L)/3544/2023, COMIP(L)/39861/2022, COMIP/332/2021 Mr. Rashmin Khandekar a/w Mr. Kunal Parekh and M S Nirali Atha i/b Dua Associates for Petitioner IA(L)/5992/2023 Mr. Rashmin Khandekar a/w Mr. Kunal Parekh and Ms. Nirali Atha i/b Dua Associates for petitioner COMIP(L)/12106/2023 Mr.Rashmin Khandekar a/w Mr. Kunal Parekh & Ms. Nirali Atha i/b Dua Associates for Petitioner COMIP(L)/39541/2022 Mr. Rashmin khandekar a/w Mr. Kunal Parekh & Ms.Nirali Atha i/b Dua Associates for Petitioner COMIP/267/2022 Adv. Hiren Kamod a/w Adv. Anees Patel Adv. Prem Khulak i/b Adv. Rahul Punjabi for defendant in IA(L)/5992/2023 in COMIP/357/2023 Mr. Shyam Kapadia a/w Mr. Ashutosh Kane and Ms. Roshni Lodha i/b W. S. Kane & Co. For Defendant in IA (L)/3670/2023 in COMIP/3544/2023 Mr. Shiraz Rustomjee, Senior Counsel, Mr. Rashmin Khandekar a/w Mr. Prakash Shah and Mr. Durgaprasad Poojari i/b PDS Legal for Plaintiff in COMIP/278/2018 & COMIP/281/2018 & For Defendant in COMIP/283/2018 & COMIP/304/2018 CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 21st August, 2023 Page 5/6 ::: Uploaded on - 22/08/2023 ::: Downloaded on - 23/08/2023 03:22:12 ::: P.C. :

S. O. to 23/08/2023 ( at 2.30 pm).
( ASSOCIATE ) Page 6/6 ::: Uploaded on - 22/08/2023 ::: Downloaded on - 23/08/2023 03:22:12 :::