Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 11] [Entire Act] Union of India - Subsection Section 11(2) in University of Hyderabad Act, 1974 (2)The Chancellor shall, by virtue of his office, be the Head of the University.
