Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(4) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(4)It shall be the general duty of the Election Officer at any election to do all such acts and things as may be necessary for conducting election in The manner provided under the Act and the rules or orders made there under.CHAPTER-V Election of Members of the Managing Committee and President of the Water Users' Association