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[Cites 0, Cited by 0] [Section 19(19)] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(19)(a) in The Maharashtra Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2005

(a)One-third of the amount of such loss may be passed on as an additional charge in tariffs over such period as may be specified in the Order of the Commission under Regulation 17.10; and