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State of Rajasthan - Section

Section 8 in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020

8. Jan-Aadhaar Card.-(1) On enrolment under section 6, the Authority shall issue to

the head of the family a Jan-Aadhaar Card in such form, in such manner and on payment ofsuch fees, if any, as may be prescribed.
(2)If any member of the family so desires by an application made in this behalf, hemay also be issued an individual Jan-Aadhaar card in such form, in such manner and onpayment of such fees, if any, as may be prescribed.CHAPTER-IVJan-Aadhaar Resident Data Repository and Protection of Information