Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 137 in Tamil Nadu Educational Rules

137.

Teachers' Certificates shall be of two grades, namely, (1) Collegiate and (2) Secondary.Technical Teachers' Certificates shall be of two grades, namely, (1) Diploma and (2) Certificate.Government Teachers' Certificate in Physical Training shall be of two grades, namely, (1) Higher and (2) Certificate Course. In the case of women, there shall also be Diploma in Physical Education.