Andhra Pradesh High Court - Amravati
Nallapaneni Rangaiah Chowdary vs Sri S.S. Rawat on 15 June, 2023
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(ORIGINAL JU
THURSDAYTHE FIFT'E NTH DAY OF JUNE, `,iJ±i
TWO THOUSAND A`ND TWENTY THREE F
:PRESENT:
THE HONOURABLE SRI JUSTICE D RAMESH
CONTEMPT CASE tN'O: 3092 OF 2023
Between : I |'-.;
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Nallapaneni Rangaiah Chowdary, S/6`.`` P,attabhi Sitaramaiah, Aged 57 Jyearsj,
R/o.Gannavaram, yaddanapudi Mandal, Pr-akasam District.
...PETITIONER
AND -
1. Sri S.S. Rawat, S/o. not known to the petI'tiOner Aged not known Principal
Secretary to Government, Department of Finance and PlannI-ng, Secretariat,
Velagapud.i, Amaravathi, Guntur District.
2. Sri SashiBushan Kumar, S/o`. not kh'owh` to`the petitl'oner Aged not
knownPrincipal Secretary to GdVernment, Water Resources Department,
Secretariat, Velagapudi, Ama-ravathi,--JGlmtur District.
3. Sri Dinesh Kumar, S/o. not known to`th'e petl'tioner Aged not known, The
District Collector an'd District Mag'jstrafe,Prakasam District at Ongole,
4. K. Lakshmi Reddy, S/o.I-not known td the petitioner Aged hot known,The
Superintending Engineer, lrriagatic,h 'circte,ongo'e, prakasam District.
5. K. Lakshmi Reddy, S/o.`not knoW'ffJtd```:rtfle petitioner Age'd not known,The
Executive Engineer, Irrigation Divi§I``Oh, Ongole.
6. Sri D.Swami, S/6. not known to.'tITe P'6titioner Aged not known,The Deputy
Executive E`ngineer NSJC and M Stlb`!Division Konanki-5232co.`
7. Sri C.D, Swami Sekhar, §/o. not known to the petitroner Aged not known,The,-
Pay and Accounts Officer, Works atld Accounts,NSP Pelluru Colony, Ongole-
523001. I...
8. Sri Narayana Reddy, S/a. not know'h`~'to the petitioner Aged not known, The
Engineer-in Chief (Irrigation) water Resources Department,Irrigation
compound, Near PWD Grounds,.-~Yijlafyawad::!~20002' :..RESPONDENTS
i WHEREAS the Petl'tioner has,presented under sections 10 to 12 of the Contempt of courts Act 1971, ab®Ve]`+Case through his counsel Sri ARUN SHOWRI G praying that this HonJble High,\Court may be pleased to punish the respondents herein for willful,I deliberate,and wanton violation of the orders in w.p.No.2;ggO2 of2022, dated 05.0,9,.2022; a I , .I,+,.,,i..,i-I.:
WHEREAS the said ca:e coming 6n for orders as to admission on this day and whereas the High Court,llupon berLJ§i+ng the affidavit filed therein and upon r hearing the arguments of ARUN `SHOoW Advocate for the Petitioner, directed issuance of Notice Adinis§ion toP-!-i€ ; espondents, to show cause as to why in the circumstancespsserl:t€j te?riFT~t~h-e,a`ffidavit affidavlt filed filedI 1-n I-n Sup, Support thereof, the said Case should not be admitted.
You viz: \®
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1. Sri S.S. Rawat, Principal Secre_tafy:to'Government, Department of Finance and planning, Secretariat, Veladabluldi,'7Amaravathi, Guntur District.
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2. Sri SashiBushan Kumar, Principal'Secretary to Government, Water Resources Department, Secretariat, Velagapudi, Amaravathi, Guntur District.
3. Sri Dinesh Kumar, The District Cc}lI5`6t6\r and District Magistrate,Prakasam I District at Ongole, , ~:
4. K. Lakshmi Reddy,The Superintending-`.Engineer, lrriagation circle,Ongole, Prakasam Distr-let.
5. K. Lakshmi Reddy,The Executive` E`mgineer, rrigation Division, Ongole. 6' SK:nDa'nSky_a5¥;!2S6To[peputy Executive Eng ln er NSJC OJand M Sub Division ii
7. Sri C.D. Swami Sekhar, The Pay and Accourotis Officer, Works and Accounts,NSP Pelluru Colony,+ Ongole-5230
8. Sri Narayana Reddy, The Engineer-in Ch'lef (Irrigation) Water Resources Department,Irrigation Compound', Near PWP Grounds1_Vijayawada-520002 be and hereby are directed to show se, as to why tffB-c6n'tempt case should not be admitted, either appearing in pe son or through Advocate duly instr,tlcted on .,- 13.07.2023, to which data the c-ase -stands posted for hearina. failina wrif±rein the /,, said case will be heard and determined ex-par:'4~ sd/_ v.DIWAKAR l`v` DEPUTY REGISTRAR IITRH`E:P?FyII lo To'1 The Dlstrlct Judge, GG^ntur Dist::ct;tat Guntu+, (By RPAD InSE:pl:coaTeoa[oFnlgCER with a copy of petition and affidavit`to Serve on Respondent NosJ_, 2ff& 6~and /
2. t:hr:tEinsttr?ctthJiuSdCgo:Tprbaekfao:e;13#f?c9t2a3t)onrgole (By RPAD |In d uP"Gate along with a copy of petition and affidavit ,tcr-serve on Respondent No. 3 to 5 & 7 and to return to this Court before,13.07:2023) B~`
3. The Metropolitan Sessions Judge,IViiayawada, Krishna District (By RPAD in duplicate along with a copy of petition.and affidavit to serve on Respondent Noatand to return to this Court before.13.07.2023) ~
4. Sri S.S. Rawat, Principal Secretary to Govemment, Department of Finance and planning, Secretariat, Ve]agapudi,-I,-Amaravathi, Guntur District.
5. Sri SashiBushan Kumar, 'Principal Secretary to Government, Water Resources Department, Secretariat, Velagabudi, Amaravathi, Guntur District. ,
6. Sri Dinesh Kumar, The District Col\l:e<ct6r and District Magistrate,Prakasam District at Ongole,
7. K. Lakshmi Reddy,The Superintending Engineer, lrriagation circle,Ongole, Prakasam District.
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10. Sri C.D. Swami Sekhar, The Pay'`ahd ACcounts Officer, Works and Accounts,NSP Pelluru Colony, '®rigol`e-523001. ll. Sri Narayan'a Reddy, The Engineer-tin Chief (Irrigation) Water Resources Department,Irrigation CompolJrid, Near-;.` PWD Grourfds, Vijayawada- 520002.(Addressee nos,4 to ll, by RPAD-along with a copy of petition and affid avit)
12. One spare copy CVSS /,- • I+ I-I i + i \__ _.;
HIGH COURT
`. ~l. i
DRJ
DATED: 15/O6/2023
POST ON 13.07-2023.
NOTICE BEFORE ADMISSION
CC.No.3092 of 2023
21 JU»2ne