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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(4)(l) in The West Bengal Council Of Higher Secondary Education Act, 1975

(l)one representative of [the Court of the University of North Bengal] [Words substituted by West Bengal Act 9 of 1984.] to be elected by the members of [such Court] [Words substituted by West Bengal Act 9 of 1984.] from amongst themselves in the manner prescribed.