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[Cites 0, Cited by 0] [Section 122] [Entire Act]

State of Jharkhand - Subsection

Section 122(6) in Bihar Education Code, 1961

(6)He should maintain a check list of the schools in his charge which would show the name and standard, the date of its establishment, the date of inspection in the various months and any special remarks thereon. This list should be submitted to the District Education Officer every month by 10th alongwith the travelling bill and also maintained as a permanent record in his office.