Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Tripura - Subsection Section 27(9) in The Tripura Co-operative Societies Act, 1974 (9)Where the Government is a member of a co-operative society, each person nominated by the Government, on the committee of such society shall have one vote.
