Supreme Court - Daily Orders
Anand Arya vs Union Of India on 31 March, 2022
Bench: D.Y. Chandrachud, Sanjiv Khanna, Surya Kant
ITEM NO.10 COURT NO.4 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 304/2018
ANAND ARYA Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
(WITH IA No. 131361/2018 - INTERVENTION APPLICATION)
WITH
W.P.(C) No. 302/2020 (PIL-W)
Date : 31-03-2022 These matters were called on for hearing today.
CORAM : HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mrs. Rebecca George, Adv.
Mr. Rohit Kumar Singh, AOR
Mr. Tushar Bhushan, Adv.
Mr. Amartya Bhushan, Adv.
Mr. Ketan Paul, Adv.
Ms. Anitha Shenoy, Sr. Adv.
Ms. Shibani Ghosh, AOR
Ms. Aarti Krupa Kumar, Adv.
Ayushma Awasti, Adv.
For Respondent(s) Ms. Aishwarya Bhati, ASG
Mr. Ajit Kumar Sinha, Sr. Adv.
Ms. Archana Pathak Dave, Adv.
Ms. Aakanksha Kaul, Adv.
Mr. Bhuvan Mishra, Adv.
Mr. Gurmeet Singh Makker, AOR
Ms. Srishti Agnihotri, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified
1
Digitally signed by
List the petition on 11 May 2022. Sanjay Kumar Date: 2022.04.01 18:13:33 IST Reason:
(SANJAY KUMAR-I) (DIPTI KHURANA) AR-CUM-PS COURT MASTER