Section 11(1) in The Fertilizer (Control) Order, 1985
(1)Every holder of a certificate of registration desiring to renew the certificate of registration granted under Clause 9 shall, before the date of expiry of such certificate of registration make an application for renewal to the registering authority [or, as the case may be, the controller"] [Inserted by S.O. 795(E), dated 22nd November, 1991.] in Form C, in duplicate, together with the fees prescribed under Clause 36 for such renewal and a certificate of source as required under Clause 8.
