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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Uttar Pradesh - Subsection

Section 57(1)(b) in Rules under the United Provinces Excise Act, 1910

(b)his powers under Section 66 to allow officers of the Excise Department below the rank of an Excise Inspector to cease, to perform or to withdraw themselves form the duties of their offices;