Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 47 in Delhi Panchayat Raj Act, 1954 47. Oath of Office. - Every Panch elected under Section 44, shall, as soon as possible after his election, take oath of office in the manner prescribed.
