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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Rajasthan - Subsection

Section 48(2) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(2)The Presiding Officer shall fix the paper seal so signed in the space meant therefore in the ballot box and shall then secure and seal the box in such manner that the slit for the insertion of the ballot paper therein to remains open.