Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 9 in The Insurance Regulatory And Development Authority (Insurance Advertisements And Disclosure) Regulations, 2000

9. Identity of advertiser .-Every advertisement for insurance shall-

(i)state clearly and unequivocally that insurance is the subject-matter of the solicitation; and
(ii)state the full registered name of the insurer/intermediary/insurance agent.