Central Administrative Tribunal - Allahabad
Smt Madhavi Devi vs Rahul Harishchandra Commandant Cod ... on 5 October, 2021
CCP No. 330/00261/2018 in OA No.345/2017
Open Court
CENTRAL ADMINISTRATIVE TRIBUNAL
ALLAHABAD BENCH
ALLAHABAD.
Allahabad, this the 05th day of October 2021
Civil Misc. Contempt Petition No.330/00261/2018
in
Original Application No. 330/00345/2017
Hon'ble Mr. Tarun Shridhar, Member (Administrative)
Hon'ble Ms. Pratima K Gupta, Member (Judicial)
Smt. Madhavi Devi . . .Petitioner
By Advocate : Shri B.D. Shukla (Not Present)
VERSUS
Rahul Harish Chandra, Commandant, Central Ordnance Depot,
Chheoki, Allahabad.
. . .Respondents
By Advocate :
ORDER
By Hon'ble Mr. Tarun Shridhar, Member (Administrative) :
No one is present for the applicant even in the revised call.
2. A bare perusal of the order sheet shows that on several occasions none has put his appearance on behalf of the applicant. Hence the contempt petition is dismissed in default.
(Pratima K Gupta) (Tarun Shridhar)
Member(Judicial) Member(Administrative)
/neelam/
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