Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 10 in Jammu and Kashmir Co-operative Societies Rules, 2001 10. Chairman having second or casting vote - In the event of equality of votes, the Chairman of meeting of Co-operative Society shall have a second or casting vote.
