Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Meghalaya - Subsection Section 16(1) in North East Adventist University Act, 2015 (1)The Chief Financial Officer shall be appointed by the Board of Governors in such manner as may be prescribed by the Statutes.
