Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

NCT Delhi - Subsection

Section 10(4) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(4)No person shall vote at any election, if he is confined in a prison whether under a sentence or otherwise, or is in lawful custody of the police.