Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Haryana - Subsection

Section 32(d) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(d)cross-section through the portion of the site proposed for excavation showing, -