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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(1)(l) in Homoeopathic Practitioners (Professional Conduct, Etiquette and Code of Ethics) Regulations, 1982

(l)if discloses the secrets of a patient that have been learnt in the exercise of profession, except in a court of law under order of the presiding judge;