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Orissa High Court

Dr. Partha Sarathi Nanda vs Mrs. Elina Pati .... Opposite Party on 27 April, 2022

Author: A.K.Mohapatra

Bench: A.K.Mohapatra

                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              CRLREV No.122 of 2022

                        Dr. Partha Sarathi Nanda                  ....            Petitioner
                                                        Mr. Bijaya Kumar Ragada, Advocate
                                                       -versus-
                        Mrs. Elina Pati                           ....       Opposite Party

                                    CORAM:
                                    JUSTICE A.K.MOHAPATRA

                                                       ORDER

27.04.2022 Order No.

01. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Heard learned counsel for the Petitioner.

3. Issue notice to the sole opposite party by Registered Post with A.D., returnable at an early date. Requisite shall be filed within a week.

4. List this matter in the week commencing 18.07.2022.

I.A. No.192 of 2022

5. Issue notice as above.

6. As an interim measure, it is directed that there shall be stay of further proceeding in Exe. Misc. Case No.18 of 2022, pending before the learned S.D.J.M., Cuttack, subject to deposit of Rs.50,000/- (Rupees Fifty thousand) before the learned trial court within a period of two weeks from today.

7. Issue urgent certified copy as per rules.

(A.K. Mohapatra) Judge U.K.Sahoo