Rajasthan High Court - Jodhpur
Gramin Vikas Paryavaran Sanrakshan ... vs State Of Rajasthan on 1 February, 2019
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 547/2019
Gramin Vikas Paryavaran Sanrakshan Samiti
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Mahaveer Bishnoi, Adv.
For Respondent(s) :
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR
Order 01/02/2019 Issue notice to the respondents, returnable within three weeks.
(ASHOK KUMAR GAUR),J A.Kumar/30 Powered by TCPDF (www.tcpdf.org)