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Rajasthan High Court - Jodhpur

Gramin Vikas Paryavaran Sanrakshan ... vs State Of Rajasthan on 1 February, 2019

Author: Ashok Kumar Gaur

Bench: Ashok Kumar Gaur

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            JODHPUR

                                                       S.B. Civil Writ No. 547/2019

                                   Gramin Vikas Paryavaran Sanrakshan Samiti
                                                                                        ----Petitioner
                                                                  Versus
                                   State Of Rajasthan
                                                                                      ----Respondent


                                   For Petitioner(s)       :   Mr. Mahaveer Bishnoi, Adv.
                                   For Respondent(s)       :



                                             HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order 01/02/2019 Issue notice to the respondents, returnable within three weeks.

(ASHOK KUMAR GAUR),J A.Kumar/30 Powered by TCPDF (www.tcpdf.org)