Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 24 in The Andhra Pradesh Prevention Of Begging Act, 1977

24. Arrest of person escaping from certified institution

Any person who leaves a certified institution without the permission of the Superintendent or fails to return thereto after the expiry of the period of absence permitted under sub-section (1) of Section 21 may be arrested by an authorised officer, without warrant, and sent back to the certified institution.