Delhi High Court - Orders
Ritika Jain vs Guru Gobind Singh Indraprastha ... on 23 January, 2019
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~32 to 39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12219/2018
RITIKA JAIN ..... Petitioner
Through: Mr. Mukesh Gupta, Mr.
Abhinav Agnihotri and Mr. Shashi Gupta,
Advs.
versus
GURU GOBIND SINGH INDRAPRASTHA
UNIVERSITY & ANR ..... Respondents
Through: Mr. Mukul Talwar, Sr. Adv.
with Ms. Ekta Sikri, Mr. Jasbir Bidhuri and
Mr. Arun, Advs. for R-1
Mr. R.K.Saini and Mr. Deepak Vohra, Advs.
for R-2
+ W.P.(C) 12780/2018
SAURABH PUJARI ..... Petitioner
Through: Mr. Vipin Malik, Adv.
versus
GURU GOBIND SINGH INDRAPRASTHA
UNIVERSITY & ANR ..... Respondents
Through: Mr. Mukul Talwar, Sr. Adv.
with Ms. Ekta Sikri, Mr. Jasbir Bidhuri and
Mr. Arun, Advs. for R-1
Mr. R.K.Saini and Mr. Deepak Vohra, Advs.
for R-2
+ W.P.(C) 12807/2018
ABRA SHAH & ANR ..... Petitioners
Through: Mr. Dev. P. Bhardwaj, Mr.
Anubha Bhardwaj and Mr. Jatin Teotia,
Advs.
versus
GURU GOBIND SINGH INDRAPRASTHA
UNIVERSITY & ANR ..... Respondents
Through: Mr. Mukul Talwar, Sr. Adv.
with Ms. Ekta Sikri, Mr. Jasbir Bidhuri and
Mr. Arun, Advs. for R-1
Mr. R.K.Saini and Mr. Deepak Vohra, Advs.
for R-2
+ W.P.(C) 12810/2018
RISHAV SHARMA ..... Petitioner
Through: Ms. Prarthana Singh and
Mr.Rakesh Wadhwa, Advs.
versus
GURU GOBIND SINGH INDRAPRASTHA
UNIVERSITY AND ANR. ..... Respondents
Through: Mr. Mukul Talwar, Sr. Adv.
with Ms. Ekta Sikri, Mr. Jasbir Bidhuri and
Mr. Arun, Advs. for R-1
Mr. R.K.Saini and Mr. Deepak Vohra, Advs.
for R-2
+ W.P.(C) 12815/2018
SH. SHUBHAM CHAUDHARY ..... Petitioner
Through: Mr. Shiva Khandelwal, Adv.
versus
GURU GOBIND SINGH INDRAPRASTHA
UNIVERSITY AND ANR ..... Respondents
Through: Mr. Mukul Talwar, Sr. Adv.
with Ms. Ekta Sikri, Mr. Jasbir Bidhuri and
Mr. Arun, Advs. for R-1
Mr. R.K.Saini and Mr. Deepak Vohra, Advs.
for R-2
+ W.P.(C) 13441/2018
RASHI GUPTA AND ORS. ..... Petitioners
Through: Mr. Vipin Malik, Adv.
versus
GURU GOBIND SINGH INDRAPRASTHA
UNIVERSITY AND ANR. ..... Respondents
Through: Mr. Mukul Talwar, Sr. Adv. with
Ms. Ekta Sikri, Mr. Jasbir Bidhuri and Mr.
Arun, Advs. for R-1
Mr. R.K.Saini and Mr. Deepak Vohra, Advs.
for R-2
+ W.P.(C) 12527/2018
RAGHAV AND ORS ..... Petitioners
Through: Mr. Vipin Malik, Adv.
versus
GURU GOBIND SINGH INDRAPRASTHA
UNIVERSITY AND ANR ..... Respondents
Through: Mr. Mukul Talwar, Sr. Adv.
with Ms. Ekta Sikri, Mr. Jasbir Bidhuri and
Mr. Arun, Advs. for R-1
Mr. R.K.Saini and Mr. Deepak Vohra, Advs.
for R-2
+ W.P.(C) 12767/2018
KARTIK KAUSHIK & ANR ..... Petitioners
Through: Mr. Mukesh Gupta, Mr.
Abhinav Agnihotri and Mr. Shashi Gupta,
Advs.
versus
GURU GOBIND SINGH INRAPRASTHA
UNIVERRSITY & ANR ..... Respondents
Through: Mr. Mukul Talwar, Sr. Adv.
with Ms. Ekta Sikri, Mr. Jasbir Bidhuri and
Mr. Arun, Advs. for R-1
Mr. R.K.Saini and Mr. Deepak Vohra, Advs.
for R-2
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 23.01.2019 Owing to paucity of time, it is not possible to hear these matters today.
Renotify for disposal at the end of the Board on 1st February, 2019.
C.HARI SHANKAR, J JANUARY 23, 2019 dsn