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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 36(3)(iv) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(iv)regulate the entry of persons and vehicles, traffic into the principal market yard, sub-market yards) and market sub-yard(s) vesting in the Market Committee;