Supreme Court - Daily Orders
Principal Commissioner Of Incom Tax 2 vs M/S Menzies Aviation Bobba (Bangalore) ... on 16 March, 2022
Bench: S. Ravindra Bhat, Pamidighantam Sri Narasimha
ITEM NO.7 Court 2 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 3966/2022
(Arising out of impugned final judgment and order dated 09-08-2021
in ITA No. 224/2021 passed by the High Court Of Karnataka At
Bengaluru)
PRINCIPAL COMMISSIONER OF INCOM TAX 2 & ANR. Petitioner(s)
VERSUS
M/S MENZIES AVIATION BOBBA (BANGALORE) PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. )
Date : 16-03-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Mr.N.Venkataraman, ASG
Ms.Vimla Sinha Adv.
Mr. Shashank Bajpai Adv
Ms. Nisha Bagchi Adv
Mr.V.C.Bharathi Adv
Mr. Raj Bahadur Yadav, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with SLP(C) No.7702 of 2021.
(INDU MARWAH) (VIRENDER SINGH) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by Indu Marwah Date: 2022.03.16 16:54:17 IST Reason: