Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 150 in Instructions Relating to Liquor 150. Payment subject to budget provision-Excise and Opium lessees not eligible for rewards. - The payment of all rewards is subject to budget provision. In no circumstances reward should be granted to lessees of Excise and Opium shops.
