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State of Haryana - Section

Section 36A in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

36A. Compensation in case of death of an employee while in Service.

- Ex-gratia grant grant to any employee in case of his death in service or his disability during service and employment to one of the members of his family shall be given as per the provisions of the State Govt, from time to time.