Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6D] [Entire Act] State of Goa - Subsection Section 6D(8) in The Goa Entertainment Tax Act, 1964 (8)In disposing of the revision, the Commissioner shall have the same powers as those of the Appellate Authority under sub-section (2).
