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Bombay High Court

Parag Milk Foods Private Limited vs Pastonji Brands And Holding Private ... on 4 September, 2018

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

           APPEAL FROM ORDER NO. 887 OF 2015

 Parag Milk Foods Private Limited                     ....Appellant
             V/S
 Pastonji Brands And Holding Private Limited       ....Respondent

And Anr CORAM : SMT. DR. SHALINI PHANSALKAR-JOSHI, J DATE : 4th September, 2018 P.C. :

Due to paucity of time the matter is adjourned to as per CMIS date. Ad-interim relief if any to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 05/09/2018 ::: Downloaded on - 06/09/2018 01:35:04 :::