Bombay High Court
Parag Milk Foods Private Limited vs Pastonji Brands And Holding Private ... on 4 September, 2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
APPEAL FROM ORDER NO. 887 OF 2015
Parag Milk Foods Private Limited ....Appellant
V/S
Pastonji Brands And Holding Private Limited ....Respondent
And Anr CORAM : SMT. DR. SHALINI PHANSALKAR-JOSHI, J DATE : 4th September, 2018 P.C. :
Due to paucity of time the matter is adjourned to as per CMIS date. Ad-interim relief if any to continue till then.
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