Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] Union of India - Subsection Section 57(6) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990 (6)Trucks and other equipment shall not be loaded beyond their safe carrying capacity which shall be clearly and plainly marked on them.
